Anil Kumar Mishra vs State Of U.P. Thorugh Principal ...
2012 Latest Caselaw 897 ALL

Citation : 2012 Latest Caselaw 897 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Anil Kumar Mishra vs State Of U.P. Thorugh Principal ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7773 of 2010
 

 
Petitioner :- Anil Kumar Mishra
 
Respondent :- State Of U.P. Thorugh Principal Secy. Basic Edu. Lucknow
 
Petitioner Counsel :- Nagendra B.Singh
 
Respondent Counsel :- C.S.C.,A.M.Tripathi
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri A.M. Tripathi, learned counsel for the opposite parties is reported to be out of station, the case is adjourned.

List in the second week of May, 2012.

Order Date :- 25.4.2012

Suresh

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