Smt. Alpana Rani vs State Of U.P. & Others
2012 Latest Caselaw 888 ALL

Citation : 2012 Latest Caselaw 888 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Smt. Alpana Rani vs State Of U.P. & Others on 25 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 31468 of 2004
 

 
Petitioner :- Smt. Alpana Rani
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shailendra,W.H.Khan
 
Respondent Counsel :- C.S.C.,D.K. Tripathi
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

List again showing the name of Shri V.K. Chandel as counsel for the respondents.

Order Date :- 25.4.2012

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