Bhishma Yadav And Another vs State Of U.P. And Others
2012 Latest Caselaw 887 ALL

Citation : 2012 Latest Caselaw 887 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Bhishma Yadav And Another vs State Of U.P. And Others on 25 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 18129 of 2004
 

 
Petitioner :- Bhishma Yadav And Another
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Aditya Kumar Singh,Ashok Khare
 
Respondent Counsel :- C.S.C.,M.A.Qadeer,Neeraj Tiwari
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

The case of Shri A.K. Singh, learned counsel for the petitioner are adjourned upto 27.4.2012.

This is an old case. List in the next cause list peremptorily.

Order Date :- 25.4.2012

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