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Ramesh Chand vs Union Of India & Others
2012 Latest Caselaw 874 ALL

Citation : 2012 Latest Caselaw 874 ALL
Judgement Date : 25 April, 2012

Allahabad High Court
Ramesh Chand vs Union Of India & Others on 25 April, 2012
Bench: Rakesh Tiwari, Het Singh Yadav



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 6524 of 2009
 

 
Petitioner :- Ramesh Chand
 
Respondent :- Union Of India & Others
 
Petitioner Counsel :- D.B. Yadav,V.K. Srivastava
 
Respondent Counsel :- A.S.G.I.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Respondents are allowed four weeks  and no more time to file counter affidavit.

List thereafter.

Order Date :- 25.4.2012

R

 

 

 
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