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Pooran Singh vs State Of U.P. Thru Its Secy. And ...
2012 Latest Caselaw 871 ALL

Citation : 2012 Latest Caselaw 871 ALL
Judgement Date : 25 April, 2012

Allahabad High Court
Pooran Singh vs State Of U.P. Thru Its Secy. And ... on 25 April, 2012
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 2
 

 
Case :- WRIT - C No. - 59850 of 2011
 

 
Petitioner :- Pooran Singh
 
Respondent :- State Of U.P. Thru Its Secy. And Others
 
Petitioner Counsel :- Manoj Singh
 
Respondent Counsel :- C.S.C.,Arvind Kumar Singh
 

 
Hon'ble Sudhir Agarwal,J.

This is an application praying for review of my order dated 18.10.2011.

Heard the applicant in person.

No ground has been made out to justify the review of aforesaid order, which is permissible only on a very restricted ground.

The application is accordingly rejected.

Order Date :- 25.4.2012

sks-grade iv

 

 

 
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