Citation : 2012 Latest Caselaw 867 ALL
Judgement Date : 25 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- SERVICE SINGLE No. - 5037 of 2010 Petitioner :- Smt. Anju Singh Respondent :- State Of U.P.Through The Secy. Secondary Education Govt. Of Petitioner Counsel :- H.G.S.Parihar Respondent Counsel :- C.S.C Hon'ble Devendra Kumar Arora,J.
As Shri H.G.S. Parihar, learned counsel for the petitioner is reported to be ill, the case is adjourned.
Order Date :- 25.4.2012
Suresh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!