Jagdish Kumar Verma S/O C.P.Verma vs State Of U.P. Through Prin. Secy. ...
2012 Latest Caselaw 861 ALL

Citation : 2012 Latest Caselaw 861 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Jagdish Kumar Verma S/O C.P.Verma vs State Of U.P. Through Prin. Secy. ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 7270 of 2011
 

 
Petitioner :- Jagdish Kumar Verma S/O C.P.Verma
 
Respondent :- State Of U.P. Through Prin. Secy. Secondary Edu. Lko. & Ors.
 
Petitioner Counsel :- H.G.S. Parihar
 
Respondent Counsel :- C.S.C.,Ram Lakhan Vishwakarma
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri H.G.S. Parihar, learned counsel for the petitioner is reported to be ill, the case is adjourned.

Order Date :- 25.4.2012

Suresh

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