Citation : 2012 Latest Caselaw 854 ALL
Judgement Date : 25 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- WRIT - C No. - 36746 of 1994 Petitioner :- State of UP and another Respondent :- District Judge, Allahabad and others Counsel :- Ganga Prasd Respondent Counsel :- S.C. Hon'ble Sudhir Agarwal,J.
This writ petition relates to urban ceiling matter and is cognisable by a Division Bench.
List before appropriate Bench in the next cause list.
Order Date :- 25.4.2012
sks-grade iv
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