Ram Kunwar Singh And Others vs State Of U.P. And Others
2012 Latest Caselaw 849 ALL

Citation : 2012 Latest Caselaw 849 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Ram Kunwar Singh And Others vs State Of U.P. And Others on 25 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 35017 of 2004
 

 
Petitioner :- Ram Kunwar Singh And Others
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.N.Tripathi
 
Respondent Counsel :- C.S.C.,K.N.Mishra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

The cases of Shri K.N. Misra are adjourned upto 27.4.2012.

List in the next cause list peremptorily as it is an old case.

Order Date :- 25.4.2012

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