Dr. Ugrasen vs State Of U.P. & Others
2012 Latest Caselaw 847 ALL

Citation : 2012 Latest Caselaw 847 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Dr. Ugrasen vs State Of U.P. & Others on 25 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 31340 of 2004
 

 
Petitioner :- Dr. Ugrasen
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Satyendra Narain Singh
 
Respondent Counsel :- C.S.C.,M.A. Qadeer
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Shri M.A. Qadeer, learned counsel for the respndnets has sent illness slip. The case is passed over for the day.

This is an old case. List this case in the next cause list peremptorily.

Order Date :- 25.4.2012

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