C/M Bapu Uparaudh Intermediate ... vs State Of U.P. & Others
2012 Latest Caselaw 846 ALL

Citation : 2012 Latest Caselaw 846 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

C/M Bapu Uparaudh Intermediate ... vs State Of U.P. & Others on 25 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 36566 of 2011
 

 
Petitioner :- C/M Bapu Uparaudh Intermediate College Lalganj And Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S. Shekhar,V. K. Singh
 
Respondent Counsel :- C. S. C.
 

 
Hon'ble V.K. Shukla,J.

List this case in the second week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 25.4.2012

SRY

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