Banwari Lal Mishra vs State Bank Of India Thru' Chairman ...
2012 Latest Caselaw 845 ALL

Citation : 2012 Latest Caselaw 845 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Banwari Lal Mishra vs State Bank Of India Thru' Chairman ... on 25 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 42100 of 2007
 

 
Petitioner :- Banwari Lal Mishra
 
Respondent :- State Bank Of India Thru' Chairman & Another
 
Petitioner Counsel :- Bhoopendra Nath Singh,Devendra Pratap Singh
 
Respondent Counsel :- Ashish Pratap Singh,A.P. Singh,S.C.,Y.P. Tripathi
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Shri Vipin Sinha, learned counsel appearing for the respondents made a request to pass over the case for the day and states that he will contact the respondents personally and take instruction in the matter. Shri Asihsh Pratap Singh, learned counsel for the respondents is not present. The case is is passed over for the day.

List in the next cause list.

Order Date :- 25.4.2012

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