Ravindra Lal And Others vs Union Of India And Others
2012 Latest Caselaw 844 ALL

Citation : 2012 Latest Caselaw 844 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Ravindra Lal And Others vs Union Of India And Others on 25 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 32865 of 2004
 

 
Petitioner :- Ravindra Lal And Others
 
Respondent :- Union Of India And Others
 
Petitioner Counsel :- I.M.Kushwaha
 
Respondent Counsel :- Govind Saran
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Passed over on the illness slip of Shri Govind Saran, learned counsel for the respondents.

List peremptorily in the next cause list as it is an old case.

Order Date :- 25.4.2012

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