Citation : 2012 Latest Caselaw 842 ALL
Judgement Date : 25 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - A No. - 31343 of 2004 Petitioner :- Dr. Rajesh Pandey Respondent :- State Of U.P. & Others Petitioner Counsel :- Namit Srivastava,Shashi Nandan Respondent Counsel :- C.S.C.,P.P. Chaudhary,Smt. Suneeta Agarwal Hon'ble Rakesh Tiwari,J.
Hon'ble Het Singh Yadav,J.
List again showing the name of Shri B.D. Pandey as counsel for the respondents.
Order Date :- 25.4.2012
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