Mahendra Singh Katiyar vs State Of U.P. Through Its ...
2012 Latest Caselaw 836 ALL

Citation : 2012 Latest Caselaw 836 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Mahendra Singh Katiyar vs State Of U.P. Through Its ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1855 of 2011
 

 
Petitioner :- Mahendra Singh Katiyar
 
Respondent :- State Of U.P. Through Its Principal Secy. Dept.Of Power
 
Petitioner Counsel :- Rajendra Prasad Verma
 
Respondent Counsel :- C.S.C.,Dharmendra Singh,Sanchit S.Asthana
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri Rajendra Prasad Verma, learned counsel for the petitioner is on sanctioned leave, the case is adjourned.

Order Date :- 25.4.2012

Suresh

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