Citation : 2012 Latest Caselaw 834 ALL
Judgement Date : 25 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 20 Case :- MISC. SINGLE No. - 7505 of 2011 Petitioner :- Associated Journals Ltd.Regd. Office-1 B.N. Road Kaisarbagh Respondent :- Sushil Emainual & Ors. Petitioner Counsel :- Rohit Tripathi,C.B. Pandey Respondent Counsel :- C.S.C. Hon'ble Devendra Kumar Arora,J.
Shri Virendra Mishra, learned counsel for the opposite parties prays for and is granted four weeks' further time for filing counter affidavit. Rejoinder affidavit, if any, be filed within a week thereafter.
List threafter.
Interim order granted earlier shall continue till the next date of listing.
Order Date :- 25.4.2012
Suresh
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