Ram Kumar Yadav vs Union Of India Through Secy. ...
2012 Latest Caselaw 833 ALL

Citation : 2012 Latest Caselaw 833 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Ram Kumar Yadav vs Union Of India Through Secy. ... on 25 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 2514 of 2011
 

 
Petitioner :- Ram Kumar Yadav
 
Respondent :- Union Of India Through Secy. Defence Govt Of India New Delhi
 
Petitioner Counsel :- A.M.Tripathi
 
Respondent Counsel :- A.S.G.,P.K. Sinha,Som Nath Gupta
 

 
Hon'ble Devendra Kumar Arora,J.

As Shri A.M. Tripathi, learned counsel for the petitioner is reported to be out of station, the case is adjourned.

Order Date :- 25.4.2012

Suresh

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