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Smt. Ishrat Jahan And Others vs Mohd. Islam And Another
2012 Latest Caselaw 826 ALL

Citation : 2012 Latest Caselaw 826 ALL
Judgement Date : 25 April, 2012

Allahabad High Court
Smt. Ishrat Jahan And Others vs Mohd. Islam And Another on 25 April, 2012
Bench: Rajes Kumar, Virendra Vikram Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1662 of 2012
 

 
Petitioner :- Smt. Ishrat Jahan And Others
 
Respondent :- Mohd. Islam And Another
 
Petitioner Counsel :- Raj Kumar Khanna
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Virendra Vikram Singh,J.

Issue notice to the respondents returnable at an early date. Meanwhile, the suit filed by the plaintiff may not be dismissed.

Order Date :- 25.4.2012

OP

 

 

 
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