H.D.F.C. Ergo General Insurance ... vs Smt. Sajo And Others
2012 Latest Caselaw 823 ALL

Citation : 2012 Latest Caselaw 823 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

H.D.F.C. Ergo General Insurance ... vs Smt. Sajo And Others on 25 April, 2012

Bench: Rajes Kumar, Virendra Vikram Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1659 of 2012
 

 
Petitioner :- H.D.F.C. Ergo General Insurance Co. Ltd.
 
Respondent :- Smt. Sajo And Others
 
Petitioner Counsel :- Pranjal Mehrotra
 
Respondent Counsel :- V.C. Dixit
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Virendra Vikram Singh,J.

As prayed, put up on Wednesday (2.5.2012) as fresh.

Order Date :- 25.4.2012

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