Jagdeesh Prasad Srivastava & Ors. vs State Of U.P.
2012 Latest Caselaw 817 ALL

Citation : 2012 Latest Caselaw 817 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Jagdeesh Prasad Srivastava & Ors. vs State Of U.P. on 25 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 3049 of 2010
 

 
Petitioner :- Jagdeesh Prasad Srivastava & Ors.
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Ashok Kumar Srivastava
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List before appropriate bench for final hearing.

Order Date :- 25.4.2012

S. Kumar

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