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Brajesh Kumar vs State Of U.P.
2012 Latest Caselaw 816 ALL

Citation : 2012 Latest Caselaw 816 ALL
Judgement Date : 25 April, 2012

Allahabad High Court
Brajesh Kumar vs State Of U.P. on 25 April, 2012
Bench: Surendra Vikram Rathore



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 1050 of 2010
 

 
Petitioner :- Brajesh Kumar
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Arun Sinha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List in the next cause list with previous papers before the appropriate Bench.

Order Date :- 25.4.2012

S. Kumar

 

 

 
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