Union Of India Through Central ... vs Sanjay Kumar Srivastava
2012 Latest Caselaw 808 ALL

Citation : 2012 Latest Caselaw 808 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Union Of India Through Central ... vs Sanjay Kumar Srivastava on 25 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 2150 of 2011
 

 
Petitioner :- Union Of India Through Central Bureau Of Investigation
 
Respondent :- Sanjay Kumar Srivastava
 
Petitioner Counsel :- Bireshwar Nath
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List after sanctioned leave.

Order Date :- 25.4.2012

S. Kumar

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