Manjeet Singh vs State Of U.P.
2012 Latest Caselaw 803 ALL

Citation : 2012 Latest Caselaw 803 ALL
Judgement Date : 25 April, 2012

Allahabad High Court

Manjeet Singh vs State Of U.P. on 25 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 605 of 2012
 

 
Petitioner :- Manjeet Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Harjot Singh,Shashi Bajpai,Vivek Kumar Rai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

List in the next week alongwith Criminal Appeal No. 527/2012.

Order Date :- 25.4.2012

S. Kumar

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