Pallav Kumar Roy vs State Of U.P.
2012 Latest Caselaw 787 ALL

Citation : 2012 Latest Caselaw 787 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Pallav Kumar Roy vs State Of U.P. on 24 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 354 of 2001
 

 
Petitioner :- Pallav Kumar Roy
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- V.K.Shahi
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

On the request of the learned counsel for the appellant, list after two weeks for final hearing.

Order Date :- 24.4.2012

S Kumar.

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