Chhotey Bhaiya @ Govind Singh vs State Of U.P.
2012 Latest Caselaw 781 ALL

Citation : 2012 Latest Caselaw 781 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Chhotey Bhaiya @ Govind Singh vs State Of U.P. on 24 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 601 of 2012
 

 
Petitioner :- Chhotey Bhaiya @ Govind Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sunil Kumar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

Admit.

Summon the lower court record.

Put up on 3rd May, 2012 alongwith lower court record.

Order Date :- 24.4.2012

S Kumar

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