Danish vs State Of U.P.
2012 Latest Caselaw 778 ALL

Citation : 2012 Latest Caselaw 778 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Danish vs State Of U.P. on 24 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1799 of 2012
 

 
Petitioner :- Danish
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Jamal Ahmad Khan,Anil Kumar Kashyap
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

None is present on behalf of the applicant to press this application.

In the interest of justice, list in next cause list.

This is the final opportunity.

In case the arguing counsel is not available, alternative arrangement be made.

Order Date :- 24.4.2012

A.Nigam

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