Ajay Kumar vs State Of U.P. Through Principal ...
2012 Latest Caselaw 772 ALL

Citation : 2012 Latest Caselaw 772 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Ajay Kumar vs State Of U.P. Through Principal ... on 24 April, 2012

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 21350 of 2008
 

 
Petitioner :- Ajay Kumar
 
Respondent :- State Of U.P. Through Principal Secretary (Home) And Others
 
Petitioner Counsel :- Chandra Shekhar Sharan,R.B.Singh,Sunil Kumar Jha
 
Respondent Counsel :- Govt. Advocate,S.B. Kochar
 

 
Hon'ble Yogesh Chandra Gupta,J.

Case is called out in the revised list.

None is present for the applicant.

As prayed by Learned counsel for the opposite party no. 2, list on 07.05.2012 before the appropriate/regular Bench.

Stay order, if any, stands vacated.

Order Date :- 24.4.2012

M/A.

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