Chandra Bhan Pandey vs State Of U.P.
2012 Latest Caselaw 765 ALL

Citation : 2012 Latest Caselaw 765 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Chandra Bhan Pandey vs State Of U.P. on 24 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 597 of 2012
 

 
Petitioner :- Chandra Bhan Pandey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- S.H. Ibrahim,Afzal Tariq Khan
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

As prayed, put up on 26.4.2012 alongwith Criminal Appeal No. 361/12 wherein lower court record has already been received as informed by the learned counsel for the appellant.

Order Date :- 24.4.2012

S. Kumar

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