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Smt. Ram Kali And Others vs Senior Regional Manager, New ...
2012 Latest Caselaw 754 ALL

Citation : 2012 Latest Caselaw 754 ALL
Judgement Date : 24 April, 2012

Allahabad High Court
Smt. Ram Kali And Others vs Senior Regional Manager, New ... on 24 April, 2012
Bench: Rajes Kumar, Virendra Vikram Singh



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 634 of 2012
 

 
Petitioner :- Smt. Ram Kali And Others
 
Respondent :- Senior Regional Manager, New India Insurance Co. Ltd. & Ors.
 
Petitioner Counsel :- Vijay Tripathi
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Virendra Vikram Singh,J.

As prayed, put up on Friday i.e. on 27.4.2012 as fresh.

Order Date :- 24.4.2012

OP

 

 

 
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