Anil Kumar Dixit vs State Of U.P.
2012 Latest Caselaw 752 ALL

Citation : 2012 Latest Caselaw 752 ALL
Judgement Date : 24 April, 2012

Allahabad High Court

Anil Kumar Dixit vs State Of U.P. on 24 April, 2012

Bench: Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- CRIMINAL APPEAL No. - 627 of 2005
 

 
Petitioner :- Anil Kumar Dixit
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Atul Verma
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Surendra Vikram Singh Rathore,J.

This case has been listed several times and on several occasions, counsel for the appellant has prayed for adjournment .Today again the illness slip has been sent.

List on 10th May, 2012 for final hearing, if on the said date, counsel for the appellant will not appear, the court shall proceed ex-parte hearing.

Order Date :- 24.4.2012

S Kumar

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