M/S Sunil Kumar,Anil Kumar ... vs Assistant Commissioner Trade Tax ...
2012 Latest Caselaw 74 ALL

Citation : 2012 Latest Caselaw 74 ALL
Judgement Date : 9 April, 2012

Allahabad High Court

M/S Sunil Kumar,Anil Kumar ... vs Assistant Commissioner Trade Tax ... on 9 April, 2012

Bench: Ashok Bhushan, Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 443 of 2012
 

 
Petitioner :- M/S Sunil Kumar,Anil Kumar Mohaniya
 
Respondent :- Assistant Commissioner Trade Tax And Anr.
 
Petitioner Counsel :- B.D. Pandey,S.S. Mishra
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Prakash Krishna,J.

Learned counsel for the petitioner submits that he does not want to press the writ petition.

Prayer is allowed.

The writ petition is dismissed as not pressed.

(Prakash Krishna,J) (Ashok Bhushan,J)

Order Date :- 9.4.2012

MK/

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