Udai Bhan Prasad vs Union Of India Thru. G.M. N.E. ...
2012 Latest Caselaw 696 ALL

Citation : 2012 Latest Caselaw 696 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Udai Bhan Prasad vs Union Of India Thru. G.M. N.E. ... on 23 April, 2012

Bench: Rakesh Tiwari, Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - A No. - 1300 of 2009
 

 
Petitioner :- Udai Bhan Prasad
 
Respondent :- Union Of India Thru. G.M. N.E. Railwaya & Others
 
Petitioner Counsel :- Shyamal Narain
 
Respondent Counsel :- Govind Saran,S.C.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Het Singh Yadav,J.

Shir Shyamal Narain, learned counsel for the petitioner prays for and is allowed three weeks and no more time to file rejoinder affidavit.

List thereafter.

Order Date :- 23.4.2012

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