Smt. Arti Sahu W/O Sunil Sahu vs State Of U.P. Thru Prin. Secy. ...
2012 Latest Caselaw 688 ALL

Citation : 2012 Latest Caselaw 688 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Smt. Arti Sahu W/O Sunil Sahu vs State Of U.P. Thru Prin. Secy. ... on 23 April, 2012

Bench: Ritu Raj Awasthi




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 5
 

 
Case :- SERVICE SINGLE No. - 1990 of 2009
 

 
Petitioner :- Smt. Arti Sahu W/O Sunil Sahu
 
Respondent :- State Of U.P. Thru Prin. Secy. P.W.D. & Others
 
Petitioner Counsel :- N.L. Pandey
 
Respondent Counsel :- C.S.C.,Anurag Srivastava
 

 
Hon'ble Ritu Raj Awasthi,J.

List revised.

No one is present on behalf of the petitioner to press the writ petition.

However, in the interest of justice, the case is adjourned today.

List again in the next cause list.

Order Date :- 23.4.2012

Nitesh

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