Om Prakash Pandey vs Director Of Education ...
2012 Latest Caselaw 685 ALL

Citation : 2012 Latest Caselaw 685 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Om Prakash Pandey vs Director Of Education ... on 23 April, 2012

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- WRIT - A No. - 14390 of 2008
 

 
Petitioner :- Om Prakash Pandey
 
Respondent :- Director Of Education (Secondary) And Others
 
Petitioner Counsel :- Prakash Padia,Dr. R.G. Padia
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Devi Prasad Singh,J.

Learned counsel for the petitioner submits that subsequent development has taken place.

Keeping in view the fact that the Joint Director has taken fresh decision in the controversy in question, list after one week.

Order Date :- 23.4.2012

Rizvi

Download the LatestLaws.com Mobile App