Ram Phal & Others vs State Of U.P. & Others
2012 Latest Caselaw 684 ALL

Citation : 2012 Latest Caselaw 684 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Ram Phal & Others vs State Of U.P. & Others on 23 April, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 17
 

 
Case :- FIRST APPEAL No. - 467 of 2006
 

 
Petitioner :- Ram Phal & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Pankaj Mithal,N.K.Mishra
 
Respondent Counsel :- S.C.
 

 
Hon'ble Prakash Krishna,J.

Presently, I am sitting in Division Bench, the matter stands released.

Let the case be listed before appropriate Bench in the next cause list.

(Prakash Krishna,J)

Order Date :- 23.4.2012

MK/

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