Sushil Kumar Singh vs State Ofu.P.
2012 Latest Caselaw 651 ALL

Citation : 2012 Latest Caselaw 651 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Sushil Kumar Singh vs State Ofu.P. on 23 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 2583 of 2011
 

 
Petitioner :- Sushil Kumar Singh
 
Respondent :- State Ofu.P.
 
Petitioner Counsel :- Rishad Murtaza,V K Shahi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Supplementary affidavit has been filed on behalf of applicant.

List for arguments in next cause list.

Order Date :- 23.4.2012

A.Nigam

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