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Dr. Bheem Rao Ambedkar Shiksha ... vs State Of U.P. And Others
2012 Latest Caselaw 644 ALL

Citation : 2012 Latest Caselaw 644 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
Dr. Bheem Rao Ambedkar Shiksha ... vs State Of U.P. And Others on 23 April, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 58678 of 2011
 

 
Petitioner :- Dr. Bheem Rao Ambedkar Shiksha Niketan Primary Vidhyalay
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sanjay Maurya,Deepak K. Jaiswal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

In spite of stop order being there, till date the State has not cared to file counter affidavit.

List this case in the next cause list.

Sri Deepak Kumar Jaiswal, learned counsel for the petitioner shall file supplementary affidavit by the next date annexing therewith  all relevant government Orders holding the filed in respect of release of reimbursement grant

Order Date :- 23.4.2012

SRY

 

 

 
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