Raj Narayan Sahani S/O Late Sri ... vs State Of U P ...
2012 Latest Caselaw 640 ALL

Citation : 2012 Latest Caselaw 640 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

Raj Narayan Sahani S/O Late Sri ... vs State Of U P ... on 23 April, 2012

Bench: Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 4950 of 2011
 

 
Petitioner :- Raj Narayan Sahani S/O Late Sri Dhanai Sahani
 
Respondent :- State Of U P Thr.Prin.Secy.Irrigation & 2 Ors.
 
Petitioner Counsel :- Sanjay Tripathi
 
Respondent Counsel :- C.S.C.,I.M. Pandey
 

 
Hon'ble Devendra Kumar Arora,J.

As prayed, list after six weeks.

Order Date :- 23.4.2012

Suresh

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