C/M, Jan Sewak Inter College And ... vs State Of U.P. & Others
2012 Latest Caselaw 638 ALL

Citation : 2012 Latest Caselaw 638 ALL
Judgement Date : 23 April, 2012

Allahabad High Court

C/M, Jan Sewak Inter College And ... vs State Of U.P. & Others on 23 April, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 5256 of 2012
 

 
Petitioner :- C/M, Jan Sewak Inter College And Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Radha Kant Ojha
 
Respondent Counsel :- C.S.C.,Gautam Bhagel,R.K. Yadav
 

 
Hon'ble V.K. Shukla,J.

Four weeks' further time is accorded for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List this case in the second week of July, 2012.

Interim order already passed is extended till the next date of listing.

Order Date :- 23.4.2012

SRY

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