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The C/M Ansar Inter College And ... vs The State Of U.P. And Others
2012 Latest Caselaw 634 ALL

Citation : 2012 Latest Caselaw 634 ALL
Judgement Date : 23 April, 2012

Allahabad High Court
The C/M Ansar Inter College And ... vs The State Of U.P. And Others on 23 April, 2012
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 27704 of 2011
 

 
Petitioner :- The C/M Ansar Inter College And Antoehr
 
Respondent :- The State Of U.P. And Others
 
Petitioner Counsel :- Khalil Ahmad Ansari,P.N. Saxena
 
Respondent Counsel :- C.S.C.,Pranav Kr. Srivastava,Rajneesh Baranwal,Ram Milan Mishra
 

 
Hon'ble V.K. Shukla,J.

Heard.

Judgment is reserved.

Put up for delivery of judgment on 30.04.2012.

Interim order is extended till delivery of judgment.

Order Date :- 23.4.2012

SRY

 

 

 
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