Ram Prakash Savita vs State Of U.P.
2012 Latest Caselaw 610 ALL

Citation : 2012 Latest Caselaw 610 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Ram Prakash Savita vs State Of U.P. on 20 April, 2012

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10382 of 2010
 

 
Petitioner :- Ram Prakash Savita
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sengar Vineet Singh
 
Respondent Counsel :- Govt Advocate
 

 
Hon'ble Ravindra Singh,J.

Heard the learned counsel for the applicant and the learned A.G.A.

Sri Ram Autar, posted at the Police Station Kohna, district Kanapur Nagar,the I.O. of this case is present in the court.

Put up on 27.4.2012. On that date the I.O. shall also appear in person before this court.

Order Date :- 20.4.2012

N.A.

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