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Anar Singh vs State Of U.P.
2012 Latest Caselaw 608 ALL

Citation : 2012 Latest Caselaw 608 ALL
Judgement Date : 20 April, 2012

Allahabad High Court
Anar Singh vs State Of U.P. on 20 April, 2012
Bench: Ravindra Singh, Anil Kumar Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL APPEAL U/S 374 CR.P.C. No. - 832 of 2011
 

 
Petitioner :- Anar Singh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Saurabh Gour,A.B.L.Gour
 
Respondent Counsel :- Govt. Advocate,V.S.Dwivedi
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

At the request of the learned A.G.A. put up on 27.4.2012.

Order Date :- 20.4.2012

N.A.

 

 

 
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