Madhu Sahkari Grah Nirman Samiti ... vs State Of U.P.Through Addl. ...
2012 Latest Caselaw 606 ALL

Citation : 2012 Latest Caselaw 606 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Madhu Sahkari Grah Nirman Samiti ... vs State Of U.P.Through Addl. ... on 20 April, 2012

Bench: Satish Chandra




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 7
 

 
Case :- MISC. SINGLE No. - 1065 of 2012
 

 
Petitioner :- Madhu Sahkari Grah Nirman Samiti Ltd. Lko.Throu. Secy.
 
Respondent :- State Of U.P.Through Addl. Commissioner (Judicial) Lko.& Ors
 
Petitioner Counsel :- Satish Chandra Kashish,D.P.Singh Kamal
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dr. Satish Chandra,J.

Learned Standing Counsel prays for and is granted two weeks' time to file counter affidavit.

List thereafter.

Order Date :- 20.4.2012

Nitesh

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