Ram Milan Yadav (Now Serb) vs District Administrative ...
2012 Latest Caselaw 601 ALL

Citation : 2012 Latest Caselaw 601 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Ram Milan Yadav (Now Serb) vs District Administrative ... on 20 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 2749 of 1993
 

 
Petitioner :- Ram Milan Yadav (Now Serb)
 
Respondent :- District Administrative Committee, Thru. Its Member And Ors
 
Petitioner Counsel :- A.P. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

Shri A.P. Singh, learned counsel for the petitioner states that this matter is cognizable by Hon'ble Single Judge and prays that the same may be listed before appropriate Court.

List before appropriate Court/Bench.

Order Date :- 20.4.2012

Tanveer/Suresh

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