Arvind Narain Singh And Others vs D.D.C. And Others
2012 Latest Caselaw 597 ALL

Citation : 2012 Latest Caselaw 597 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Arvind Narain Singh And Others vs D.D.C. And Others on 20 April, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - B No. - 53194 of 2008
 

 
Petitioner :- Arvind Narain Singh And Others
 
Respondent :- D.D.C. And Others
 
Petitioner Counsel :- Ram Kirti Singh
 
Respondent Counsel :- C.S.C.,Raj Kumar
 

 
Hon'ble Prakash Krishna,J.

As prayed, three weeks' time is granted to file counter affidavit.

(Prakash Krishna,J)

Order Date :- 20.4.2012

MK/

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