State Of U.P. & Others {Now ... vs Harihar Prasad Bhagat & Another
2012 Latest Caselaw 591 ALL

Citation : 2012 Latest Caselaw 591 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

State Of U.P. & Others {Now ... vs Harihar Prasad Bhagat & Another on 20 April, 2012

Bench: Rajiv Sharma, Devendra Kumar Arora




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 24
 

 
Case :- SERVICE SINGLE No. - 249 of 1996
 

 
Petitioner :- State Of U.P. & Others {Now Division}
 
Respondent :- Harihar Prasad Bhagat & Another
 
Petitioner Counsel :- Sanjay Bhasin,C.S.C.
 
Respondent Counsel :- C.S.C.,A.P. Srivastava,H.G.Upahdyaya,Vishwas Saraswat,Vivek Kumar Rai
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Devendra Kumar Arora,J.

On the request of learned Standing Counsel for the petitioners, the case is adjourned.

List again.

Order Date :- 20.4.2012

Tanveer/Suresh

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