Bhagauti Pasi vs The State Of U.P.
2012 Latest Caselaw 578 ALL

Citation : 2012 Latest Caselaw 578 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Bhagauti Pasi vs The State Of U.P. on 20 April, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 1603 of 2012
 

 
Petitioner :- Bhagauti Pasi
 
Respondent :- The State Of U.P.
 
Petitioner Counsel :- Sandeep Srivastava
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Learned counsel for the applicant prays for time to argue the case.

On the last date, last opportunity was given.

In the interest of justice, the case is adjourned. However, this shall be the final opportunity.

List in next cause list.

Order Date :- 20.4.2012

A.Nigam

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