Musammat Kauria And Another vs Bali Ram Pandey And Others
2012 Latest Caselaw 568 ALL

Citation : 2012 Latest Caselaw 568 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Musammat Kauria And Another vs Bali Ram Pandey And Others on 20 April, 2012

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 319 of 2010
 

 
Petitioner :- Musammat Kauria And Another
 
Respondent :- Bali Ram Pandey And Others
 
Petitioner Counsel :- S.A. Lari
 

 
Hon'ble Rajes Kumar,J.

The deficiency of Court fee and valuation is made good. However, the office has not given any report with regard to the parties with reference to the order dated 3.4.2012. Office is directed to give report and list the matter again in the next cause list i.e. on 27.5.2012.

Order Date :- 20.4.2012

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