Mewa Lal Chauhan (Jail Appeal) vs State Of U.P.
2012 Latest Caselaw 561 ALL

Citation : 2012 Latest Caselaw 561 ALL
Judgement Date : 20 April, 2012

Allahabad High Court

Mewa Lal Chauhan (Jail Appeal) vs State Of U.P. on 20 April, 2012

Bench: Imtiyaz Murtaza, Surendra Vikram Rathore




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- CRIMINAL APPEAL No. - 1090 of 2011
 

 
Petitioner :- Mewa Lal Chauhan (Jail Appeal)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- G.A. (Jail Appeal)
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Surendra Vikram Singh Rathore,J.

Appeal is allowed vide our order of date passed on separate sheets of memo of Capital Sentence No. 4 of 2011.

24.4.2012

Muk/- Crl. Appeal No. 1090 of 2011

Order Date :- 20.4.2012

Muk

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