Citation : 2012 Latest Caselaw 535 ALL
Judgement Date : 19 April, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 5460 of 2011 Petitioner :- Rajpal Respondent :- State Of U.P. Petitioner Counsel :- Rohit Tripathi Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
On request of learned counsel for the applicant, list this case in next cause list.
Order Date :- 19.4.2012
A.Nigam
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!